Section 12(1)(ii) in The U.P. (Regulation Of Building Operations) Rules, 1985

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(ii) in The U.P. (Regulation Of Building Operations) Rules, 1985

(ii)all adjacent streets, buildings (with number of storeys and premises) within a distance of 15 meters of the site of the contiguous land (if any) referred to in (a); and

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State of Uttar Pradesh - Subsection

Section 12(1)(ii) in The U.P. (Regulation Of Building Operations) Rules, 1985