Section 13(2) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005
(2)On conclusion of the election of the Executive Body of a Sports Association the election officer shall issue a certificate duly countersigned by the Observer(s) giving the names and addresses of the elected members. On issuance of such certificate the elected Executive Body shall take charge of the Sports Association. The election officer shall send the copies of such certificate to the Registrar and the Rajasthan State Sports Council.
