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State of Rajasthan - Section

Section 13 in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

13. Elections.

(1)Election of the Executive Body of a State Level Sports Association shall be held in the presence of an Observer of the Rajasthan State Sports Council Election of the Executive Body of a District Level Sports Association shall be held in the presence of Observer of its State Level Sports Association and Observer of the District Sports Council.
(2)On conclusion of the election of the Executive Body of a Sports Association the election officer shall issue a certificate duly countersigned by the Observer(s) giving the names and addresses of the elected members. On issuance of such certificate the elected Executive Body shall take charge of the Sports Association. The election officer shall send the copies of such certificate to the Registrar and the Rajasthan State Sports Council.