Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 39 in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

39. Allotment of Units under Unit Linked insurance products.

(a)Units shall only be allocated on the day the proposal is accepted and results into a policy by adjustment of application money towards premium.
(b)The premium shall be adjusted on the due date even if it has been received in advance.