Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] Union of India - Subsection Section 39(a) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019 (a)Units shall only be allocated on the day the proposal is accepted and results into a policy by adjustment of application money towards premium.
