Section 13(7) in The Guru Nanak Dev University Amritsar Act, 1969
(7)[] [Substituted vide Punjab Act 26 of 1975.] Subject to the provisions of this Act, the Senate shall have the following powers and functions, namely:-(a)to review, from time to time, the broad policies and programes of the University and to suggest measures for the improvement and development of the University;(b)to consider the pass resolution on the annual report and the annual accounts of the University and the audit report thereof:(c)to advice the Chancellor in respect of any matter which may be referred to it for advice; and(d)to perform such other duties and exercise such other functions as may be assigned to it by this Act or the Statutes or by the Chancellor.
