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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(7)(a) in The Guru Nanak Dev University Amritsar Act, 1969

(a)to review, from time to time, the broad policies and programes of the University and to suggest measures for the improvement and development of the University;