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State of Uttar Pradesh - Section

Section 40A in U.P. Technical University Act, 2000

40A. [ Transitory provision on the name of the Uttar Pradesh Technical University. [Section 40-A Inserted by U.P. Act No. 5 of 2010. Published in U.P. Gazette, Extra., Part-I, Section (ka), dated 16th February, 2010.]

(1)With effect from the date of commencement of the Uttar Pradesh Technical University (Amendment) Act, 2010 any reference to the Uttar Pradesh Technical University in this Act, any rules, Statutes, Ordinance, statutory instruments of any law for the time being in force or in any document or proceedings shall be construed as reference to Gautambuddh Technical University, Lucknow."]