Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Odisha - Subsection Section 29(e) in The Orissa Boiler Operation Engineers' Rules, 2000 (e)two copies of recent photograph (size 50 mm. x 63 mm.) one of which shall bear his signature duly attested by a Gazetted Officer.
