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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Manipur - Subsection

Section 11(2) in Manipur International University Act, 2018

(2)The University shall have a separate logo and it shall be the sole intellectual property of the University and it shall host its logo in its website, papers, certificates and its entire official stationery along with the name of the University.