Section 60(3) in Manonmaniam Sundaranar University Act, 1990
(3)Notwithstanding anything contained in sub-section (1), all statutes, ordinances and regulations made under the 1965 Act and in force on the notified date, shall in so far as they are not inconsistent with this Act, continue to be in force in the University area until they are replaced by the statutes, ordinances and regulations to be made under this Act.
