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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(3)(iii) in New Okhla Industrial Development Area Building Regulations, 2010

(iii)Minimum set back at the ground level will be 7.5 mtrs. all around where stilt and one storey podium will be permitted, however, other floors of podium parking may be permitted with larger set back.