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Union of India - Section

Section 1 in UNIVERSITY GRANTS COMMISSION [CATEGORISATION OF UNIVERSITIES (ONLY ) FOR GRANT OF GRADED AUTONOMY] (FIRST AMENDMENT) REGULATIONS, 2022

1. Short title and commencement .–

(1)These regulations may be called the University Grants Commission (Categorization of Universitics ( only ) for Grant of Graded Autonomy ) (FirstAmendment) Regulations, 2022 .
(2)These shall come into force on the date of its publication in the Official Gazette .