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Union of India - Act

UNIVERSITY GRANTS COMMISSION [CATEGORISATION OF UNIVERSITIES (ONLY ) FOR GRANT OF GRADED AUTONOMY] (FIRST AMENDMENT) REGULATIONS, 2022

UNION OF INDIA
India
The University Grants Commission Act, 1956

UNIVERSITY GRANTS COMMISSION [CATEGORISATION OF UNIVERSITIES (ONLY ) FOR GRANT OF GRADED AUTONOMY] (FIRST AMENDMENT) REGULATIONS, 2022

Regulation F-NO-1-18-2017-CPP-II- of 2022

  • Published in Gazette of India : Extraordinary 590 on 18 November 2022
  • Commenced on 18 November 2022
  • [This is the version of this document from 18 November 2022.]
F. No. 1-18 /2017 ( CPP -II).– In exercise of powers conferred by clause (j) of Section 12 read with clause (g) of sub -section (1) of section 26 of the University Grants Commission Act , 1956 (3 of 1956 ), the University Grants Commission hereby makes the following regulations to amend the University GrantsCommission (Categorization of Universities (only ) for Grant of Graded Autonomy )Regulations ,2018 .

1. Short title and commencement .–

(1)These regulations may be called the University Grants Commission (Categorization of Universitics ( only ) for Grant of Graded Autonomy ) (FirstAmendment) Regulations, 2022 .
(2)These shall come into force on the date of its publication in the Official Gazette .

2. In the University Grants Commission (Categorization of Universities (only ) for Grant of Graded Autonomy) Regulations ,2018 ,the clause 4.10 of regulation 4 shall be replaced by :

4.10Universities may offer courses in the Open and Distance Learning mode , without approval of the Commission ,provided it satisfies all the conditions laid down under the regulations, by whatever name they are called ,pertaining to open and distance learning mode notified by the UGC from time to time.Clause 5.7 of regulation 5 shall be replaced by:
5.7Universities may offer courses in the Open and Distance Learning mode , with approval of the Commission , provided it satisfies all the conditions laid down under the regulations , by whatever name they are called ,pertaining to open and distance learning mode notified by the UGC from time to time.Note : The principal regulations were published in the Gazette of India Extraordinary Part III, Section 4 vide F. No. 1-8/2017 (CPP -II)dated 12th February,2018