Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 18 in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

18. Resignation.

(1)A member of a managing committee of any farmers organisation may resign his office by a letter, sent by registered post or tendered in person, to the Chairman or President of the managing committee concerned.
(2)The President of the managing committee of a Water Users Association may resign his office by a letter, sent by registered post or tendered in person, to the President of the Distributory Committee concerned.
(3)The President of the managing committee of a Distributory Committee may resign his office by a letter, sent by registered post or tendered in person, to the Chairman of the Project Committee concerned.
(4)The Chairman of the managing committee of a Project Committee may resign his office by a letter, sent by registered post or tendered in person, to the Chairman of the Apex Committee.
(5)Any resignation under this section shall take effect from the date of acceptance or on the expiry of thirty days from the date of its receipt, whichever is earlier.