Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(5) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000 (5)Any resignation under this section shall take effect from the date of acceptance or on the expiry of thirty days from the date of its receipt, whichever is earlier.
