Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] NCT Delhi - Subsection Section 33(2) in The Najafgarh Marketing Committee Bye-Laws, 2004 (2)He shall render such assistance in collection and prevention of the evasion of the market fee and/or any breach of rules and bye-laws as may be required by the Committee.
