Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 229A] [Entire Act] Chota Nagpur Division - Subsection Section 229A(10) in Chota Nagpur Tenancy Act, 1908 (10)Nothing in this Section shall apply to a 'Mundari khunt-kattidari' tenancy, notwithstanding that it constitutes, or is situate in an area described in sub-section (1)
