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[Cites 0, Cited by 0] [Section 48(5)] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(5)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(b)the serial number of the ballot box relating to an electoral college (to be filled in at the end of the poll on the label outside the ballot box only);