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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(5) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(5)Every ballot box used at a polling station shall bear labels both inside and outside, marked with-
(a)the serial number and the name of the electoral college;
(b)the serial number of the ballot box relating to an electoral college (to be filled in at the end of the poll on the label outside the ballot box only);
(c)the date of poll.