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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(v) in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

(v)Experts part time faculty (sports). - Bachelor's/Master's degree in physical education with specialization in one game/sport/Bachelor's degree in physical education with Diploma in coaching in specialized sports at least one game/sport.