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Union of India - Section

Section 14 in International Financial Services Centres Authority (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2020.

14. Leave travel concession.

(1)The Chairperson shall be entitled to Leave Travel Concession at the same rates and at the same scales as are applicable to a Secretary to the Government of India.
(2)A whole-time Member shall be entitled to Leave Travel Concession at the same rates and at the same scales as are applicable to a Group 'A' officer of the equivalent rank in the Central Government.
(3)Other conditions relating to Leave Travel Concession shall be governed by the rules relating to Group 'A' officers of the same rank in the Central Government.