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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in International Financial Services Centres Authority (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2020.

(3)Other conditions relating to Leave Travel Concession shall be governed by the rules relating to Group 'A' officers of the same rank in the Central Government.