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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1) in Gujarat District Mineral Foundation Rules, 2016

(1)The members of the Governing Council shall comprise of the following:
Sr. No. Particulars of office of the member Designation of Members in the GoverningCouncil
1. Prabhari Mantri (Guardian Minister) Chairperson
2. District Collector Vice-Chairperson
3. District Development Officer Member
4. District Geologist/Assistant Geologist Member
5. Director, District Rural Development Agency Member Secretary