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State of Gujarat - Section

Section 4 in Gujarat District Mineral Foundation Rules, 2016

4. The Governing Council.

(1)The members of the Governing Council shall comprise of the following:
Sr. No. Particulars of office of the member Designation of Members in the GoverningCouncil
1. Prabhari Mantri (Guardian Minister) Chairperson
2. District Collector Vice-Chairperson
3. District Development Officer Member
4. District Geologist/Assistant Geologist Member
5. Director, District Rural Development Agency Member Secretary
(2)The members of the Governing Council shall be appointed as an ex-officio basis.
(3)Vacancy of one or more positions in the Governing Council shall not invalidate the constitution of the Governing Council.
(4)Immediately upon appointment, each member of the Governing Council, including the Chairperson, Vice-Chairperson and the Member Secretary shall submit to the Governing Council, particulars of their e-mail address, postal address, telephone number and other particulars.