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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(1) in Bihar Cinemas (Regulation) Rules, 1974

(1)In every licensed building the following emergency lighting shall be provided namely :-
(a)Lights serving to illuminate every doorway, lobby, staircase, corridor, and other portions of the theatre to which the public may have access either generally or in case of emergency hereinafter referred to as "exit emergency light."
(b)Not less than two lights serving to illuminate the auditorium (hereinafter referred to as "auditorium emergency light.")