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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(1)(a) in Bihar Cinemas (Regulation) Rules, 1974

(a)Lights serving to illuminate every doorway, lobby, staircase, corridor, and other portions of the theatre to which the public may have access either generally or in case of emergency hereinafter referred to as "exit emergency light."