Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in M.P. Paramedical Council (Election of Members) Regulations, 2001

(1)The Returning Officer may appoint such number of Government Officers and employees as he may deem lit for effectually conducting the election in the manner provided by these regulations.