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[Cites 0, Cited by 0] [Section 71(9)] [Section 71] [Entire Act]

State of Jharkhand - Subsection

Section 71(9)(ii) in Bihar Factories Rules, 1950

(ii)The Chairman shall prepare a panel of names of the members of the Committee arranged in order of priority who shall preside over and conduct the meetings of the Committee, during his absence.