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[Cites 0, Cited by 0] [Section 153(2)] [Section 153] [Entire Act]

State of Chattisgarh - Subsection

Section 153(2)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

(b)If the article is claimed by two or more than two persons, the officer authorised under sub-rule (1) shall hand over the same lo the officer-in-charge of the nearest Police Station.