Section 85(1)(b) in The Hemchandracharya North Gujarat University Act, 1986

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State of Gujarat - Subsection

Section 85(1)(b) in The Hemchandracharya North Gujarat University Act, 1986

(b)till the Executive Council is constituted, the teachers of the University may be appointed by the Advisory Committee referred to in sub-section (2) of Section 84 with the approval of the Chancellor on the recommendation of the Selection Committee consisting of the following persons, namely :-

(i)the Vice-Chancellor,

(ii)a nominee of the Chancellor,

(iii)three experts to be appointed out of a panel of experts drawn by the Advisory Committee.

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State of Gujarat - Subsection

Section 85(1)(b) in The Hemchandracharya North Gujarat University Act, 1986