Section 85(1) in The Hemchandracharya North Gujarat University Act, 1986
(1)At any time after the promulgation of the North Gujarat University Ordinance, 1986 (Gujarat Ordinance 5 of 1986) until such time as the authorities of the University shall commence to exercise their functions-(a)any officer of the University may be appointed by the Vice-Chancellor with the previous sanction of the Chancellor.(b)till the Executive Council is constituted, the teachers of the University may be appointed by the Advisory Committee referred to in sub-section (2) of Section 84 with the approval of the Chancellor on the recommendation of the Selection Committee consisting of the following persons, namely :-(i)the Vice-Chancellor,(ii)a nominee of the Chancellor,(iii)three experts to be appointed out of a panel of experts drawn by the Advisory Committee.
