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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(3)During such inspection of each portion of the Bangalore metro railway, the engineer or officer who is or was in immediate charge or his representative of that portion of the metro railway during its construction may also be present.