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Union of India - Section

Section 10 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

10. Officer in-charge to accompany Commissioner at inspection.

(1)The officer in-charge of the Bangalore Metro Railway Administration shall accompany the Commissioner throughout the inspection.
(2)If, for any unavoidable reason, it is not possible for the officer in-charge of the Bangalore Metro Railway Administration to accompany the commissioner, then, concerned Director, authorised by general or special order issued by the officer in-charge of the Bangalore Metro Railway Administration, shall accompany the Commissioner and shall be present during the entire period of inspection.
(3)During such inspection of each portion of the Bangalore metro railway, the engineer or officer who is or was in immediate charge or his representative of that portion of the metro railway during its construction may also be present.