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State of Madhya Pradesh - Section

Section 75H in The M.P. Nagarpalika Nirvachan Niyam, 1994

75H. Declaration of the result of poll.

- The Returning Officer, as far as possible, immediately after counting of votes shall declare the result of poll in Form 27 and shall send its two duly signed copies to the District Election Officer, out of which one shall be for record and the other shall be forwarded by him to the State Election Commission.