Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 3 in Punjab Registration of Births and Deaths Rules, 2004 3. Period of gestation. [Section 2(1)(g) and 30]. - The Period of gestation for the purpose of clause (g) of sub-section (1) of section 2, shall be twenty eight weeks.
