Section 1(3) in The Rajasthan Judicial Service Rules, 1955
(3)[ They shall apply to the members of the service consisting of Civil Judges-cum-Chief Judicial Magistrates, Civil Judges-cum- Additional Chief Judicial Magistrates, Senior Civil Judges, Civil Judges, Munsiffs and Judicial Magistrates.] [Substituted for (3). They shall apply to the members of the service consisting of senior Civil Judges, Civil Judges and Munsiffs' vide Notification No. F. 19 (81) Jud/74, Part I dated 21-3-78 Effective from 1-4-1974.]
