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State of Rajasthan - Section

Section 1 in The Rajasthan Judicial Service Rules, 1955

1. Short title, commencement and application.

(1)These rules may be called the Rajasthan Judicial Service Rules, 1955.
(2)They shall come into force atonce. [xxx] [Deleted the words 'and shall apply to the member's of the Service consisting of Civil Judges and Munsiffs' vide Notification No. F. 18 (1) (33) Jud/63 dated 10-2-1970.]
(3)[ They shall apply to the members of the service consisting of Civil Judges-cum-Chief Judicial Magistrates, Civil Judges-cum- Additional Chief Judicial Magistrates, Senior Civil Judges, Civil Judges, Munsiffs and Judicial Magistrates.] [Substituted for (3). They shall apply to the members of the service consisting of senior Civil Judges, Civil Judges and Munsiffs' vide Notification No. F. 19 (81) Jud/74, Part I dated 21-3-78 Effective from 1-4-1974.]