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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(3) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(3)The Executive Engineer shall be at liberty to stop the extraction of water at any time if he feels that such extraction is likely to adversely affect the Irrigation work.