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Union of India - Section

Section 69 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

69. Ensign, Hoisting and Hauling Down.

(1)Indian Naval ships, when lying in home ports and roads in India, shall hoist their ensigns at 0800 daily, but when abroad, at 0800 or 0900 as the Senior Officer shall direct; and they shall be worn if the weather permit, or the Senior Officer present sees no objection thereto, throughout the day until sunset, when they shall be hauled down.
(2)When bands are ordered to play at the hoisting of the Colours, they will play the Indian National Anthem, and then should warships of other countries be present, the National Anthems of those countries, playing first the anthems of the countries represented by Flag Officers in the order of the seniority of these officers, and the remainder in an order varied from day to day.
(3)When in foreign port, bands shall play the National Anthem of the country in which the port is situated immediately after the Indian National Anthem.
(4)When bands are not paraded, the bugle shall sound the general salute.
(5)Whenever a ship shall take up her berth, or get under way, if there be sufficient light for the ensign to be seen, it shall be hoisted, though earlier or later than aforesaid; also on her passing, meeting, joining, or parting from, any other of Indian Naval Ships, and also, unless there should be sufficient reason to the contrary, on her falling in with any other ship or ships at sea, or when in sight of, and near, the land, and especially when passing or approaching forts, batteries signal or coastguard stations, light houses, or towns.