Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] Union of India - Subsection Section 69(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (3)When in foreign port, bands shall play the National Anthem of the country in which the port is situated immediately after the Indian National Anthem.
