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Union of India - Section

Section 336 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

336. Ranks.

(1)The following ranks are authorised to be held by officers in the Indian Naval Reserve and the Indian Naval Volunteer Reserve namely-
(a)General List
(i)Executive Branch :
Captain, Commander, Lieutenant-Commander, Lieutenant, Sub-Lieutenant, Acting Sub-Lieutenant, Midshipman.
(ii)Engineering Branch :
Captain, Commander, Lieutenant-Commander, Lieutenant, Sub-Lieutenant.
(iii)Electrical Branch :
Captain, Commander, Lieutenant-Commander, Lieutenant, Sub-Lieutenant.
(iv)Supply and Secretariat Branch :
Captain, Commander, Lieutenant-Commander, Lieutenant, Sub-Lieutenant.[***] [Omitted by S.R.O. 55, dated 2nd February, 1967]
(2)The following additional ranks are authorised to be held by officers in the Indian Naval Volunteer Reserve, namely :
(a)Instructor Branch :
Instructor Captain, Instructor Commander, Instructor Lieutenant-Commander, Instructor Lieutenant, Instructor Sub-Lieutenant.
(b)[***] [Omitted by S.R.O. 55, dated 2nd February, 1967]