Section 37A(2)(a) in The University of Rajputana (Second Amendment) Act, 1950

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State of Rajasthan - Subsection

Section 37A(2)(a) in The University of Rajputana (Second Amendment) Act, 1950

(a)High Schools.-

(i)For new recognition.-Two persons, one of whom shall be the Inspector of the Division concerned; provided that, for Government schools another persons shall be appointed in place of the Inspector;

(ii)For recognition in additional subject,-One person only.

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State of Rajasthan - Subsection

Section 37A(2)(a) in The University of Rajputana (Second Amendment) Act, 1950