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State of Rajasthan - Section

Section 37A in The University of Rajputana (Second Amendment) Act, 1950

37A. Inspectors. - (1) For the inspection of High Schools, Colleges and Institutions the Board of Inspection shall appoint Inspectors from a panel which shall be constituted by the Board and ordinarily revised once in five years. The panel shall consist of the following, namely,-

(a)For High Schools,(i)Principals of degree colleges including post-graduate colleges;(ii)Principals Intermediate Colleges of not less than 5 year's standing;(iii)Inspecting officers of the Education Department of the Government not below the rank of Divisional Inspector.(b)For Intermediate and Degree Colleges, other than postgraduate colleges,-(i)University Professors and Readers;(ii)Principals of Degree and post-graduate colleges;(c)For post-graduate colleges,-(i)Professors of the University or of any recognised Indian University;(ii)Principals of post-graduate colleges affiliated to the University or to any recognised Indian University.(d)For Institutions. - The panels for High Schools and Colleges shall also apply to institutions of equal status.
(2)The number of Inspectors to be sent out by the Board Inspection shall be limited as follows:-
(a)High Schools.-
(i)For new recognition.-Two persons, one of whom shall be the Inspector of the Division concerned; provided that, for Government schools another persons shall be appointed in place of the Inspector;
(ii)For recognition in additional subject,-One person only.
(b)Intermediate and degree colleges.-
(i)For new affiliation.-One person for each Faculty but not less than two in any case;
(ii)For affiliation in additional subjects.-One person for each Faculty.
(c)For affiliation in post graduate subjects.-One for each subject.
(d)For approval Institutions.-Two persons or in case of Research institutions two persons for each subject.
(e)For periodical Inspection.-One persons for High Schools, two persons for Intermediate and degree colleges, and colleges doing postgraduate work in one Faculty only, three persons for colleges doing post-graduate work in more than one Faculty and two persons for approved Institutions.