Himachal Pradesh High Court
Anil Sharma And Others vs . Cbi And Another on 3 May, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Anil Sharma and others Vs. CBI and another Cr. Revision No.186 of 2020 03.05.2023 Present: Mr. Sudhir Thakur, Sr. Advocate, with Mr. Karun Negi, Advocate, for the petitioners. Ms. Manju Datwalia, Advocate, vice Mr. A.K. Bansal, Advocate, for respondent No.1.
M/s Tejasvi Sharma, Baldev Negi, Pushpender Jaswal, Additional Advocate Generals, with Mr. Gautam Sood, Deputy Advocate General, for respondent No.2.
As prayed for, list on 17.06.2023.
(Ajay Mohan Goel) Judge May 03, 2023 (Rishi) ::: Downloaded on - 03/05/2023 20:59:23 :::CIS