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State of Rajasthan - Section

Section 1 in The University of Rajputana (Change of Name) Act, 1956

1. Short title and commencement.

(1)This Act may be called the University of Rajputana (Change of Name) Act, 1956.
(2)[ It shall come into force on such date as the state Government may by notification in the official Gazette, appoint in this behalf.] [Came into force with effect from 1-7-1957 vide Notification No. F. 1(1) Edu. (B)/52, dated 22-2-1957, Published in Rajasthan Gazette, Part IV-C, dated 28-3-1957.]