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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(2) in The University of Rajputana (Change of Name) Act, 1956

(2)[ It shall come into force on such date as the state Government may by notification in the official Gazette, appoint in this behalf.] [Came into force with effect from 1-7-1957 vide Notification No. F. 1(1) Edu. (B)/52, dated 22-2-1957, Published in Rajasthan Gazette, Part IV-C, dated 28-3-1957.]