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State of Bihar - Section

Section 36 in The Bihar Forest Service Rules, 1953

36. [ [Substituted by S.O. 1313 dated 26.12.1989.]

(i)Selected Range Officers of Forest shall be considered for promotion under sub clause (i) of clause (b) of Rule 3 on the basis of merit-cum-seniority on the recommendation of the Departmental Promotion Committee with the concurrence of the Bihar Public Service Commission
(ii)The number of Range Officer of Forests selected and recommended for promotion to the service will be double the number of vacancies to be filled by promotion.
(iii)The List of Selected Range Officers Oof Forests shall be prepared on the basis of merit-cum-seniority and their records of service performance and annual confidential remarks].