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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1A) in The Apprenticeship Rules, 1992

(1A)[ The period of apprenticeship training in the case of trade apprentices referred to in clause (aa) of section 6 of the Act, shall be as specified in Schedule-I-B.] [Inserted by Notification No. G.S.R. 1139(E), dated 7.9.2017 (w.e.f. 16.3.2001).]