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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1) in Rajasthan Police Subordinate Service Rules, 1989

(1)Qualifying examination for promotion means and includes-Part-I: Written, Practical, Parade and other outdoor tests.Part-II: Interview and Examination of service record, including Annual Confidential reports.